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[Cites 0, Cited by 0] [Section 73CB(14)] [Section 73CB] [Entire Act]

State of Maharashtra - Subsection

Section 73CB(14)(c) in The Maharashtra Co-Operative Societies Act, 1960

(c)furnish such books, records and information as the State Co-operative Election Authority may require as per the calendar specified by the State Co-operative Election Authority;