Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 1 in The Bengal Indigo Contracts Act, 1836 1. [Repeal of clause 3 of Section 5 of Bengal Regulation VI of 1823.] - Repealed by Act XIV of 1870.
