Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Odisha - Subsection

Section 57(xxiv) in The Orissa Public Demands Recovery Rules, 1963

(xxiv)Form No. X for issue of warrant of committal under Section 33(1) of the Act;