Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Meghalaya - Subsection Section 27(e) in The Meghalaya Cinemas (Regulation) Rules (e)Every ticket shall be tom into parts at the time of admission, one part thereof shall be retained by the gatekeepers the other part remaining with the holder.
