Section 39(4) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003
(4)The Executive Council may call upon any college or institution so inspected to take within a specified period, such action as may appear to it to be necessary in respect of any of the matters referred to in sub-section (2) of Section 35 and sub-section (2) of Section 37 or, as the case may be, sub-section (2) of Section 38.
