Jammu & Kashmir High Court - Srinagar Bench
Advantech Computer vs Union Of India And Others on 6 August, 2020
Author: Sindhu Sharma
Bench: Sindhu Sharma
Sr. No. 207
After Notice
Cause List
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
(Through Virtual Mode)
WP(C)No. 981/2020
CM No. 2257/2020
Advantech Computer .... Petitioner/Applicant(s)
Education and others
Through:- Mr. Haqim Suhbail Ishtiaq,
Advocate
V/s
Union of India and others .....Respondent(s)
Through:- Mr. Showkat Naqashbandi, AAG
for respondent Nos. 2 and 3
Coram : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
ORDER
Learned counsel for the respondents seeks and is granted three weeks' time to file objections.
List on 04.09.2020.
Registry to reflect the name of Mr. Naqashbandi, AAG in the cause list.
(Sindhu Sharma) Judge SRINAGAR 06.08.2020 SUNIL-II