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Jammu & Kashmir High Court - Srinagar Bench

Advantech Computer vs Union Of India And Others on 6 August, 2020

Author: Sindhu Sharma

Bench: Sindhu Sharma

                                                                     Sr. No. 207
                                                                     After Notice
                                                                     Cause List

                HIGH COURT OF JAMMU AND KASHMIR
                          AT SRINAGAR
                                   (Through Virtual Mode)


                                                            WP(C)No. 981/2020
                                                            CM No. 2257/2020



 Advantech Computer                                         .... Petitioner/Applicant(s)
 Education and others

                                    Through:-     Mr. Haqim Suhbail Ishtiaq,
                                                  Advocate

                             V/s

 Union of India and others                                          .....Respondent(s)

                                    Through:-     Mr. Showkat Naqashbandi, AAG
                                                  for respondent Nos. 2 and 3

Coram :      HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
                                         ORDER

Learned counsel for the respondents seeks and is granted three weeks' time to file objections.

List on 04.09.2020.

Registry to reflect the name of Mr. Naqashbandi, AAG in the cause list.

(Sindhu Sharma) Judge SRINAGAR 06.08.2020 SUNIL-II