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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(1) in Rajasthan Power Sector Reforms Transfer Scheme 2000

(1)All transfer of personnel from the Board to the RVUN, RVPN and the Distribution companies under rule 6 shall be provisional for a period of six months and after this period the transfer shall be treated as final, subject to any order passed by the State Government under the sub-rule (3).