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Union of India - Section

Section 242 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

242. Additional for Special Service.

- Captains and other officers of the Executive Branch, borne on the books of any of Indian Naval Ships as "Additional, for special or particular service", shall never assume the charge and command of the ships in which they are so borne, or any other charge or command, except that which may appertain to the special or particular service for which they are borne, unless they receive from the Chief of the Naval Staff express authority to the contrary.