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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Madhya Pradesh - Subsection

Section 45(3) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(3)The Executive Council may call upon any such College or Institution so inspected to take within a specified period, such action as may appear to it to be necessary.