Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 110] [Entire Act] State of West Bengal - Subsection Section 110(2) in Kolkata Municipal Corporation Building Rules, 2009 (2)Subject to the above, the number, type and capacity of lift shall satisfy the requirements of the National Building Code of India,