Himachal Pradesh High Court
State Of Hp & Others vs Ravinder Paul And Others on 27 April, 2022
Bench: Sabina, Sandeep Sharma
State of HP & others vs Ravinder Paul and others .
LPA No.62 of 2022 27.04.2022 Present: Ms. Rita Goswami, Additional Advocate General, for the appellants.
List before a Bench of which one of us (Sandeep Sharma, J.), is not a member.
r to ( Sabina )
Judge
( Sandeep Sharma )
Judge
April 27, 2022
(VH/PS)
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