Allahabad High Court
Shiv Balak Yadav @ Pintu Yadav vs State Of U.P. on 12 April, 2022
Author: Rajeev Misra
Bench: Rajeev Misra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 66 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 46069 of 2021 Applicant :- Shiv Balak Yadav @ Pintu Yadav Opposite Party :- State of U.P. Counsel for Applicant :- Dharmendra Kumar Singh Counsel for Opposite Party :- G.A.,Manoj Kumar Chandel Hon'ble Rajeev Misra,J.
For orders, see order of date passed in Criminal Misc. Bail Application No. 37989 of 2021 (Ramparmeshwar Yadav @ Ram Singh Vs. State of U.P.).
Order Date :- 12.4.2022 Saif