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Allahabad High Court

Shiv Balak Yadav @ Pintu Yadav vs State Of U.P. on 12 April, 2022

Author: Rajeev Misra

Bench: Rajeev Misra





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 66
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 46069 of 2021
 

 
Applicant :- Shiv Balak Yadav @ Pintu Yadav
 
Opposite Party :- State of U.P.
 
Counsel for Applicant :- Dharmendra Kumar Singh
 
Counsel for Opposite Party :- G.A.,Manoj Kumar Chandel
 

 
Hon'ble Rajeev Misra,J.
 

For orders, see order of date passed in Criminal Misc. Bail Application No. 37989 of 2021 (Ramparmeshwar Yadav @ Ram Singh Vs. State of U.P.).

Order Date :- 12.4.2022 Saif