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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(f) in Bihar Outstanding Sportsperson Appointment Rules, 2014

(f)Despite adopting the processes of para 4(ix)(a)(b)(c)(d)(e) If qualifications/marks of two or more than two sports persons remain the same then selection shall be made on the basis of the percentage of marks of the prescribed educational qualification.