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State of Jammu-Kashmir - Section

Section 7 in Jammu and Kashmir State Electricity Regulatory Commission (Mini Grid Renewable Energy Generation and Supply) Regulations, 2016

7. Technical Standards for Inter-connection with the Grid.

- 7.1 The inter-connection of the MRES with the Distribution Licensee's system shall comply with the CEA (Technical Standards for connectivity of the Distributed Generation Resources) Regulations, 2013 and amendments thereof.
7.2The cost for inter-connection network from the MRES to interconnection point shall be borne by the Mini Grid Operator.