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State of Assam - Section

Section 270 in Instructions Relating to Liquor

270. Indent of forms account books where to be purchased.

- Each Deputy Commissioner should submit indent for standardized forms of licences, permits passes, account books for vendors, and other miscellaneous forms to the Provincial Government (Forms Branch) within the time prescribed Emergent indents should also be submitted to them. The forms are issued by the Deputy Commissioner bound up in books as required to the officers under him. Account books should be sold to vendors by the Deputy Commissioner at cost price. The forms of licences permits, passes and receipts for licence fees will be pointed with counterfoils, and with the pages numbered.The forms of registers and accounts will be issued bound up in books after each page has been numbered and each leaf attested by the Excise Superintendent and after the total number of pages in each book. Requisition for non-standardized forms should be submitted to the Excise Commissioner who will arrange for supply.