Allahabad High Court
M/S Chauhan Builders Raibareli Thr.Its ... vs State Of U.P.Thr.Prin.Secy.Public ... on 7 October, 2017
Bench: Devendra Kumar Arora, Rajnish Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 2 Case :- MISC. BENCH No. - 12097 of 2013 Petitioner :- M/S Chauhan Builders Raibareli Thr.Its Prop.Krishna Kr.Singh Respondent :- State Of U.P.Thr.Prin.Secy.Public Works Deptt.Lucknow & Ors. Counsel for Petitioner :- Anil Kumar Singh Counsel for Respondent :- C.S.C.,Shishir Jain Hon'ble Dr. Devendra Kumar Arora,J.
Hon'ble Rajnish Kumar,J.
Sri Anil Kumar Singh, learned counsel for petitioner, is reported to be out of station.
The case is adjourned.
List again.
Order Date :- 7.10.2017 psd