Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(e) in Tamil Nadu Transparency in Tenders (Public Private Partnership Procurement) Rules, 2012

(e)A record of the corrections noticed at the time of the opening of tenders shall be maintained;