Patna High Court - Orders
Hari Shankar Yadav @ Hari Shankar ... vs The State Of Bihar on 29 January, 2026
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL MISCELLANEOUS No.79023 of 2025
Arising Out of PS. Case No.-191 Year-2021 Thana- AANDAR District- Siwan
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1. Hari Shankar Yadav @ Hari shankar Choudhary Son of Late Lalji choudhary
Resident of village- Firozpur, Ps- Andar, Dist- Siwan
2. vivek Yadav @ Vivek Kumar son of Sri Hari Shankar Yadav @ Hari
Shankar Choudhary Resident of village- Firozpur, Ps- Andar, Dist- Siwan
3. Kiran Devi @ Kiran Kumari Wife of Sri Hari Shankar Yadav @ Hari
shankar choudhary Resident of village- Firozpur, Ps- Andar, Dist- Siwan
... ... Petitioner/s
Versus
1. The State of Bihar bihar
2. Karishma Devi Wife of Sri Vivek Yadav Resident of village- Firozpur, Ps-
Andar, Dist- Siwan At Present Daughter of Raju Yadav, Resident of Village-
sidhwal, Ps- Hussainganj, Dist- siwan
... ... Opposite Party/s
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Appearance :
For the Petitioner/s : Ms.Vaishnavi Singh, Advocate
For the Opposite Party/s : Mr.Khurshid Anwar, APP
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CORAM: HONOURABLE MR. JUSTICE SOURENDRA PANDEY
ORAL ORDER
2 29-01-2026Let this matter be referred before the Mediation Centre of the Patna High Court to explore the possibility of mediation/settlement of dispute(s) between the parties. The mediation proceedings shall be conducted, under the caption "Mediation for the Nation Drive 2.0", on 23.02.2026.
2. The particulars of the Co-ordinator, Mediation Centre of the Patna High Court, are as follows:
Mobile No. : 9431821915 E-mail. ID. : [email protected]
3. In the meantime, further proceedings in the Patna High Court CR. MISC. No.79023 of 2025(2) dt.29-01-2026 2/2 concerned Court below with respect to the petitioner(s), in connection with Andar P.S. Case No. 191 of 2021, shall remain stayed.
(Sourendra Pandey, J) aditya/-
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