Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 247] [Entire Act] State of Nagaland - Subsection Section 247(B) in Nagaland Excise Rules (B)Retail Vend of Foreign Liquor (Other than Rectified Spirit and Denatured Spirit)
