Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of West Bengal - Section Section 343 in West Bengal Municipal Act, 1993 343. Prohibition against feeding certain animals on filth. - No person shall feed any animal, or permit any animal, which is kept for dairy purpose or may be used for food, to be fed, on filth.
