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State of Haryana - Section

Section 172 in The Haryana Motor Vehicles Rules, 1993

172. Restriction on travelling backward.

[Section 138(2)(i)]. - No driver of a motor vehicle shall cause the vehicle to travel backward without first satisfying himself that he will not thereby cause danger or undue inconvenience to any person, or in any circumstances save in the case of a road roller, for any greater distance or period of time which may be reasonably necessary in order to turn the vehicle round.