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[Cites 0, Cited by 0] [Section 87B] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 87B(2) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015

(2)The listed entity with respect to disclosures referred to in this regulation, shall provide updates related to such disclosures on a regular basis, till such time the event is resolved/closed, with relevant explanations.