Madhya Pradesh High Court
Moh. Ansar (Anwar) vs The State Transport Appellate Tribunal on 7 February, 2018
THE HIGH COURT OF MADHYA PRADESH MP-722-2018 (MOH. ANSAR (ANWAR) Vs THE STATE TRANSPORT APPELLATE TRIBUNAL) 1 Gwalior, Dated : 07-02-2018 Shri Sailendra Gupta, learned counsel for the petitioner prays for time.
On his request, case is adjourned.
sh (VIVEK AGARWAL) e JUDGE ad Pr a hy shanu ad Digitally signed by SHANU RAIKWAR M Date: 2018.02.09 17:28:36 +05'30' of rt ou C h ig H