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Madhya Pradesh High Court

Moh. Ansar (Anwar) vs The State Transport Appellate Tribunal on 7 February, 2018

THE HIGH COURT OF MADHYA PRADESH MP-722-2018 (MOH. ANSAR (ANWAR) Vs THE STATE TRANSPORT APPELLATE TRIBUNAL) 1 Gwalior, Dated : 07-02-2018 Shri Sailendra Gupta, learned counsel for the petitioner prays for time.

On his request, case is adjourned.

sh (VIVEK AGARWAL) e JUDGE ad Pr a hy shanu ad Digitally signed by SHANU RAIKWAR M Date: 2018.02.09 17:28:36 +05'30' of rt ou C h ig H