Section 4(14) in The Delhi Plastic Bag (Manufacture, Sale and Usage) and Non-Biodegradable Garbage (Control) Rules, 2002
(14)The authorized officer shall also be competent to inspect any manufacturing unit of plastic bags in order to verify the compliance of any of the provisions of Chapter II and Chapter IV. The authorized officer shall issue notice in Form 'C' to such manufacturing unit if found violating any of the provisions of Chapter II and Chapter IV for compounding of such offences.The authorized officer shall also inform the violations in respect of Chapter II and Chapter IV of the Act to the respective compounding officers of the area under whose jurisdiction the violation is committed, in writing, so as to ensure the compounding of such offences.
