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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(5) in Rajasthan Bovine Animal (Prohibition of Slaughter and Regulation of Temporary Migration or Export) Rules, 1995

(5)On return from the temporary migration the applicant shall inform the Competent Authority in Form-8 about the animals brought back by him together with the explanation for variations if any