Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3]

Himachal Pradesh High Court

Bal Krishan Sharma vs Hpsebl on 28 March, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Bal Krishan Sharma vs HPSEBL .

CWP No. 5673/2022 & 5688/2022 28.3.2023 Present: Mr. B. C. Negi, Sr. Advocate with Mr. Nitin Thakur, Advocate, for the petitioner.

Ms. Ruma Kaushik, Advocate, for respondents No.1 to 3.

Mr. Anup Rattan, A.G., with Ms. Priyanka Chauhan, Dy.A.G. and Mr. Rajat Chauhan, Law Officer, for respondents-State.

CMP No. 15940/2022 in CWP No.5673/2022 Learned counsel for respondents No. 1 to 3 states that reply is ready and will be filed during the course of the day. Her statement is taken on record.

List for consideration on 4.4.2023.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 28.3.2023 (pankaj) ::: Downloaded on - 29/03/2023 20:35:02 :::CIS