Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64] [Entire Act] Union of India - Subsection Section 64(1) in The Prevention Of Terrorism Act, 2002 (1)The Prevention of Terrorism (Second) Ordinance, 2001 (Ord. 12 of 2001) is hereby repealed.
