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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Maharashtra - Subsection

Section 16(1B) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(1B)[ * * *] [Sub-sections (1B) and (1C) were deleted by the Maharashtra Municipal Corporations and Municipal Councils (Amendment) Act, 2006 (35 of 2006) dated 19th August, 2006.]