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Bombay High Court

Umesh Himmatlal Gandhi vs Dedicated Freight Corridor ... on 15 November, 2021

Author: R. I. Chagla

Bench: R. I. Chagla

     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
          APPELLATE SIDE CIVIL JURISDICTION

ARB. APEAL U/S 37 OF ARB. CONC. 96 STAMP NO. 9731 OF 2021

     Jiten Agro Land And Farm Pvt. Ltd. And Ors. ....APPELLANT
                 V/S
     Dedicated Freight Corridor Corporation Of India
                                                 ....RESPONDENT

Ltd. Thr. Dy. Chief Project Manager/north WITH ARB. APEAL U/S 37 OF ARB. CONC. 96 STAMP NO. 9743 OF 2021 Umesh Himmatlal Gandhi ....APPELLANT V/S Dedicated Freight Corridor Corporation Of India ....RESPONDENT Ltd. Thr. Dy. Chief Project Manager/ North, Mumbai Mr. Parag Moreshwar Tilak for Petitioner Mr. Jitendra P Patil for Respondent CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 15th November, 2021 P.C. :

At the request of learned counsel for the Applicant , stand over to 23/11/2021 .
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