Bombay High Court
Umesh Himmatlal Gandhi vs Dedicated Freight Corridor ... on 15 November, 2021
Author: R. I. Chagla
Bench: R. I. Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
ARB. APEAL U/S 37 OF ARB. CONC. 96 STAMP NO. 9731 OF 2021
Jiten Agro Land And Farm Pvt. Ltd. And Ors. ....APPELLANT
V/S
Dedicated Freight Corridor Corporation Of India
....RESPONDENT
Ltd. Thr. Dy. Chief Project Manager/north WITH ARB. APEAL U/S 37 OF ARB. CONC. 96 STAMP NO. 9743 OF 2021 Umesh Himmatlal Gandhi ....APPELLANT V/S Dedicated Freight Corridor Corporation Of India ....RESPONDENT Ltd. Thr. Dy. Chief Project Manager/ North, Mumbai Mr. Parag Moreshwar Tilak for Petitioner Mr. Jitendra P Patil for Respondent CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 15th November, 2021 P.C. :
At the request of learned counsel for the Applicant , stand over to 23/11/2021 .
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 15/11/2021 ::: Downloaded on - 16/11/2021 05:43:28 :::