Allahabad High Court
Shanti Prasad vs Deputy Director Consolidation ... on 3 February, 2010
Author: Narayan Shukla
Bench: Narayan Shukla
Court No. - 3 Case :- CONSOLIDATION No. - 87 of 2010 Petitioner :- Shanti Prasad Respondent :- Deputy Director Consolidation Bahraich And Ors. Petitioner Counsel :- M.A. Siddiqui Respondent Counsel :- C.S.C.,Mohd. Sartaj Khan,R.N.Gupta Hon'ble Shri Narayan Shukla,J.
Mr. Mohd.Sartaj Khan, learned Advocate put in appearance on behalf of opposite parties 4 and 5 and seeks two weeks time to file the counter affidavit. Time is allowed.
List in the week commencing 22nd of February, 2010 as fresh. Order Date :- 3.2.2010 Banswar