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Allahabad High Court

Shanti Prasad vs Deputy Director Consolidation ... on 3 February, 2010

Author: Narayan Shukla

Bench: Narayan Shukla

Court No. - 3

Case :- CONSOLIDATION No. - 87 of 2010

Petitioner :- Shanti Prasad
Respondent :- Deputy Director Consolidation Bahraich And Ors.
Petitioner Counsel :- M.A. Siddiqui
Respondent Counsel :- C.S.C.,Mohd. Sartaj Khan,R.N.Gupta

Hon'ble Shri Narayan Shukla,J.

Mr. Mohd.Sartaj Khan, learned Advocate put in appearance on behalf of opposite parties 4 and 5 and seeks two weeks time to file the counter affidavit. Time is allowed.

List in the week commencing 22nd of February, 2010 as fresh. Order Date :- 3.2.2010 Banswar