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Lok Sabha Debates

Introduction Of The Securitisation And Reconstruction Of Financial Assets And ... on 25 February, 2011

> Title: Introduction of the Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Amendment Bill, 2010  (Amendment of section 14). SHRI P.T. THOMAS (IDUKKI): I beg to move for leave to introduce a Bill further to amend the Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002. MR. CHAIRMAN: The question is:

“That leave be granted to introduce a Bill further to amend the Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002.”   The motion was adopted.
SHRI P.T. THOMAS : I introduce the Bill.