Lok Sabha Debates
Introduction Of The Securitisation And Reconstruction Of Financial Assets And ... on 25 February, 2011
> Title: Introduction of the Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Amendment Bill, 2010 (Amendment of section 14). SHRI P.T. THOMAS (IDUKKI): I beg to move for leave to introduce a Bill further to amend the Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002. MR. CHAIRMAN: The question is:
“That leave be granted to introduce a Bill further to amend the Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002.” The motion was adopted.
SHRI P.T. THOMAS : I introduce the Bill.