Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax vs M/S Vasan Health Care Pvt. Ltd. on 26 April, 2019
Bench: Uday Umesh Lalit, Indu Malhotra
ITEM NO.10 COURT NO.8 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No.8911/2019
(Arising out of impugned final judgment and order dated 19-07-2018
in WA No.1553/2018 19-07-2018 in WA No. 1200/2018 passed by the
High Court Of Judicature At Madras)
PR. COMMISSIONER OF INCOME TAX & ORS. Petitioner(s)
VERSUS
M/S VASAN HEALTH CARE PVT. LTD. & ANR. Respondent(s)
(FOR ADMISSION and I.R.; IA No.63849/2019-CONDONATION OF DELAY IN
FILING; IA No.63855/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT; and, IA No.63853/2019-CONDONATION OF DELAY IN REFILING)
Date : 26-04-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Mr. Sanjay Jain, ASG
Mr. Manish Pushkarna, Adv.
Mr. H. Raghavendra Rao, Adv.
Mr. V.N. Sharma, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List this matter on 07.05.2019 along with SLP (Civil) Nos.7217-7218 of 2018.
Signature Not Verified(MUKESH NASA) (RAJINDER KAUR) Digitally signed by MUKESH KUMAR Date: 2019.04.30 COURT MASTER BRANCH OFFICER 10:59:12 IST Reason: