Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Tamilnadu - Subsection Section 4(4) in The Tamil Nadu Animals and Birds in Urban Areas (Control and Regulation) Act, 1997 (4)The licence shall be in such form and be valid for such period and shall be subject to such terms and conditions as may be prescribed.
