Madhya Pradesh High Court
Jayesh Chohtel vs The State Of Madhya Pradesh on 15 April, 2019
1 CRA-4811-2017 The High Court Of Madhya Pradesh CRA-4811-2017 (JAYESH CHOHTEL Vs THE STATE OF MADHYA PRADESH) 13 Jabalpur, Dated : 15-04-2019 List along with Cr.A No.1869/2017.
(J.K. MAHESHWARI) (SMT. ANJULI PALO)
JUDGE JUDGE
Astha
Digitally signed by ASTHA SEN
Date: 16/04/2019 11:55:02