Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Karnataka - Subsection Section 25(2) in Sri Sathya Sai University for Human Excellence Act, 2018 (2)The Vice Chancellor shall be the Chairperson of the Board of Management and the Registrar (Administration) shall be the Secretary of the Board of Management.
