Madras High Court
Dr.(Mrs).Vinodhini vs The Managing Director on 9 December, 2021
Author: S.M. Subramaniam
Bench: S.M. Subramaniam
W.P.No.4603 of 2012
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 09.12.2021
CORAM :
THE HONOURABLE MR. JUSTICE S.M. SUBRAMANIAM
W.P.Nos.4603 & 4604 of 2012
and
M.P.Nos.1 & 2 of 2012 (2)
Dr.(Mrs).Vinodhini ... Petitioner in both WP
Vs.
1.The Managing Director,
National Horticulture Board,
Ministry of Agriculture, Govt. of India
Plot No.85, Sector 18,
Institutional Area,
Gurgaon -122 015
Haryana
2.The Additional Director,
National Horticulture Board,
Ministry of Agriculture, Govt. of India
II Floor, Module NO.37,
SIDCO Ready Garment Complex
Guindy, Chennai-32.
3.The Branch Manager,
M/s.Allahabad Bank,
George Town Branch
Oriental Building, Ground Floor,
47, Armenian Street,
Chennai - 600001. ...Respondents in both WPs
https://www.mhc.tn.gov.in/judis
Page 1 of 5
W.P.No.4603 of 2012
Prayer : Writ Petitions filed under Article 226 of the Constitution of
India for issuance of a Writ of Certiorarified Mandamus calling for
the records relating to the proceedings of the 1st respondent i.e.
National Horticulture Board, Gurgoen in NHB/DD/(PKS)/TN-
Subsidy/2010-2011 dated 21.01.2011 and the consequential
proceedings of the 3rd respondent i.e. Allahabad Bank in
GTN/Adv/NHB subsidy dated 27.01.2011 and GTN/Adv/NHB
Subsidy dated 09.02.2011 and the quash the same and also direct the
respondents 1 to 3 to close the loan account and discharge the
mortgage executed by the Petitioner in favour of the 3rd respondent
after receiving the due amount, if any, payable towards the term loan
amount without the subsidy amount from the Petitioner as the full and
final settlement of the term loan received from the 3rd respondent
bank and to direct the 3rd respondent to release all the documents to
the Petitioner.
For Petitioner : Mr.M.Krishnamoorthy
For Respondent 1 & 2 : Ms. Rashi Devi
For Respondent 3 : Mr.P.Raghunathan
https://www.mhc.tn.gov.in/judis
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W.P.No.4603 of 2012
COMMON ORDER
The learned counsel for the petitioner made a submission that the issue between the parties had already been settled.
Accordingly, the Writ Petitions stand disposed of as infructuous.
Consequently, connected Miscellaneous Petitions are closed. No costs.
09.12.2021 shr/kan Internet : Yes Index : Yes / No Speaking order / Nonspeaking order To https://www.mhc.tn.gov.in/judis Page 3 of 5 W.P.No.4603 of 2012
1.The Managing Director, National Horticulture Board, Ministry of Agriculture, Govt. of India Plot No.85, Sector 18, Institutional Area, Gurgaon -122015 Haryana
2.The Additional Director, National Horticulture Board, Ministry of Agriculture, Govt. of India II Floor, Module NO.37, SIDCO Ready Garment Complex Guindy, Chennai-32.
3.The Branch Manager, M/s. Allahabad Bank, George Town Branch Oriental Building, Ground Floor, 47, Armenian Street, Chennai - 600001.
S.M. SUBRAMANIAM, J.
https://www.mhc.tn.gov.in/judis Page 4 of 5 W.P.No.4603 of 2012 shr/kan W.P.Nos.4603 & 4604 of 2012 09.12.2021 https://www.mhc.tn.gov.in/judis Page 5 of 5