Section 35(3) in Madurai-Kamaraj University Act, 1965
(3)No person shall be admitted to a course of study in the University for admission to the examination for a professional degree of the University unless he -(i)has passed the relevant examination prescribed therefor by the Syndicate;(ii)has obtained such minimum percentage of marks in such subject in the relevant examination as may be prescribed by the Syndicate; and(iii)fulfills such other conditions as may be prescribed by the Syndicate.
