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[Cites 0, Cited by 7] [Entire Act]

State of Punjab - Section

Section 134 in The Punjab Municipal Corporation Act, 1976

134. Time and manner of payment of taxes

. - Save as otherwise provided in this Act, any tax levied under this Act shall be payable on such dates, in such number of instalments and in such manner as may be determined by bye-laws made in this behalf.