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[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

State of Andhra Pradesh - Subsection

Section 55(1)(b) in Andhra Pradesh Municipal Councils/Nagar Panchayats (Conduct of Election) Rules, 1965

(b)the mark is set opposite the name of more than one candidate or is so placed as to render it doubtful to which candidate it is intended to apply; or