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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(b) in Micro, Small And Medium Enterprises Development (Furnishing Of Information) Rules, 2009

(b)Investment in equipment in the case of enterprises engaged in rendering services as specified in clause (b) of sub-section (1) of Section of 7 of the Act.