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[Cites 0, Cited by 0] [Section 35A(8)] [Section 35A] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 35A(8)(a) in THE CONSTITUTION (APPLICATION TO JAMMU AND KASHMIR) ORDER, 1954

(a)In clause (1) of article 303, the words "by virtue of any entry relat-ing to trade and commerce in any of the Lists in the Seventh Schedule"shall be omitted.