Section 77(3) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961
(3)Such instrument may from time to time be varied or rescinded by a further instrument subscribed by all the local authorities concerned, and in the event of the rescission of any instrument under this sub-section, all proceedings thereunder shall by deemed inoperative with effect from a date to be specified in such further instrument.
