Madhya Pradesh High Court
Netrapal Singh vs The State Of Madhya Pradesh on 22 April, 2024
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 7875 of 2018 (NETRAPAL SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 22-04-2024 List this case along with CRA No.8301/2018.
(RAJ MOHAN SINGH) (VIVEK JAIN)
JUDGE JUDGE
Priya.P
Signature Not Verified
Signed by: PRIYANKA
PITHAWE
Signing time: 23-04-2024
16:17:37