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Madhya Pradesh High Court

Netrapal Singh vs The State Of Madhya Pradesh on 22 April, 2024

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 7875 of 2018 (NETRAPAL SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 22-04-2024 List this case along with CRA No.8301/2018.



                              (RAJ MOHAN SINGH)                                                 (VIVEK JAIN)
                                    JUDGE                                                          JUDGE

                           Priya.P




Signature Not Verified
Signed by: PRIYANKA
PITHAWE
Signing time: 23-04-2024
16:17:37