Section 36(2)(ix) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

(ix)take measures for the prevention of purchases and sales below the minimum support prices as fixed by the State government from time to time;

Legal Document View