Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(3)(vi) in Mental Healthcare (Central Mental Health Authority and Mental Health Review Boards) Rules, 2018

(vi)Remains absent for three consecutive meetings of the Central Mental Health Authority except for reasons beyond his control or without permission of the chairperson.]