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State of Tamilnadu - Section

Section 49 in Tamil Nadu Village Panchayats (Receipts and Expenditure and Maintenance of the Accounts of Village Panchayats) Rules, 2000

49. Date of payment of salaries and allowances.

- Payment of salaries and fixed allowances shall be made on the last working day of the month to which the payment relates:Provided that in the event of an officer or servant finally quitting the service of the village panchayat or being transferred to the service of another local body or the Government, payment may be made on the date of such event.