Gujarat High Court
M/S Wim Plast Ltd & vs M/S Symphony Ltd & on 22 April, 2016
Author: Bela M. Trivedi
Bench: Bela M. Trivedi
C/AO/125/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
APPEAL FROM ORDER NO. 125 of 2016
TO
APPEAL FROM ORDER NO. 127 of 2016
With
CIVIL APPLICATION NO. 3593 of 2016
In
APPEAL FROM ORDER NO. 125 of 2016
With
CIVIL APPLICATION NO. 3594 of 2016
In
APPEAL FROM ORDER NO. 126 of 2016
With
CIVIL APPLICATION NO. 3595 of 2016
In
APPEAL FROM ORDER NO. 127 of 2016
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M/S WIM PLAST LTD & 1....Appellant(s)
Versus
M/S SYMPHONY LTD & 1....Respondent(s)
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Appearance:
MR SACHIN D VASAVADA, ADVOCATE for the Appellant(s) No. 1 - 2
MR YJ TRIVEDI, CAVEATOR for the Respondent(s) No. 1
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CORAM: HONOURABLE MS.JUSTICE BELA M. TRIVEDI
Date : 22/04/2016
ORAL ORDER
Put up on 25.04.2016 as a first case.
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