Section 43(7) in Professor Jayashankar Telangana State Agricultural University Act, 1963
(7)Notwithstanding anything contained in this Act or the statutes made thereunder, any student of the constituent College, who was studying for any examination of Acharya N.G.Ranga Agricultural University shall be permitted to complete his course in preparation therefore, and the University shall make arrangements for holding for such students examinations for such period as may be prescribed, in accordance with the curricula of studies of Acharya N.G.Ranga Agricultural University.
