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Union of India - Section

Section 18 in The Indian Medicine Central Council Act, 1970

18. Power to require information as to courses of study and examinations .-

Every University, Board or medical institution in India which grants a recognised medical qualification shall furnish such information as the Central Council may, from time to time, require as to the courses of study and examinations to be undergone in order to obtain such qualification, as to the ages at which such courses of study and examinations are required to be undergone and such qualification is conferred and generally as to the requisites for obtaining such qualification.