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[Cites 0, Cited by 0] [Section 299] [Entire Act]

State of Punjab - Subsection

Section 299(1) in The Punjab Municipal Act, 1999

(1)All public drains, all drains in, alongside or under any public street, and all sewage disposal works, constructed or acquired out of the Municipal Fund of a Municipality or otherwise, and all works, materials and things appertaining thereto, which are situated within or outside the municipal area, shall vest in the Municipality.